Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(1)The existing posts of the research employees of the Public Health Engineering Department shall be according to the classification given below and the posts of different categories of the cadre and their appointing authorities shall be as follows:-
Sl. No. Existing post under Public Health EngineeringDepartment Changed Designation Category Gazetted / Non-Gazetted Appointing Authority
1 Chemist / Scientific Assistant / AssistantResearch Officer / Microbiologist Research Assistant Category 'C' Non-Gazetted Principal Secretary / Secretary, Public HealthEngineering Department
2 Junior Research Officer / Research Officer Assistant Research Officer Category 'C' Non-Gazetted Principal Secretary / Secretary, Public HealthEngineering Department
3 Senior Research Officer Research Officer Category 'B' Gazetted Governor of Bihar
4   Deputy Director (Research) Category 'B' Gazetted Governor of Bihar