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State of Bihar - Section

Section 4 in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

4. Creation of the post, pay and category.

(1)The existing posts of the research employees of the Public Health Engineering Department shall be according to the classification given below and the posts of different categories of the cadre and their appointing authorities shall be as follows:-
Sl. No. Existing post under Public Health EngineeringDepartment Changed Designation Category Gazetted / Non-Gazetted Appointing Authority
1 Chemist / Scientific Assistant / AssistantResearch Officer / Microbiologist Research Assistant Category 'C' Non-Gazetted Principal Secretary / Secretary, Public HealthEngineering Department
2 Junior Research Officer / Research Officer Assistant Research Officer Category 'C' Non-Gazetted Principal Secretary / Secretary, Public HealthEngineering Department
3 Senior Research Officer Research Officer Category 'B' Gazetted Governor of Bihar
4   Deputy Director (Research) Category 'B' Gazetted Governor of Bihar
(2)Pay Scale sanctioned by the Finance Department from time to time for above posts of Research Assistant, Assistant Research officer, Research officer and Deputy Director (Research) shall be payable.