Section 14(1)(a) in National Housing Bank Employees' Regulations, 1994

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Union of India - Subsection

Section 14(1)(a) in National Housing Bank Employees' Regulations, 1994

(a)Basic Pay :

(i)For the first three months of suspension 1/3 of the basic pay which the employee was receiving on the date prior to suspension irrespective of the nature of enquiry.

(ii)for the subsequent period after 3 months from the date of suspension:

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Union of India - Subsection

Section 14(1)(a) in National Housing Bank Employees' Regulations, 1994