Section 11AA(5) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976
(5)(a)The notice for assessment shall be in Form X-C and the date fixed for compliance therewith shall not be ordinarily earlier than 15 days from (he date of service thereof.(b)The order of assessment shall ordinarily be in Form X-D.(c)A certified copy of an order of assessment shall be furnished to the assessee free of charge along with notice of demand in Form X-E.
