Section 11AA(5)(c) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

[Cites 0, Cited by 0] [Section 11AA(5)] [Section 11AA] [Entire Act]

(c)A certified copy of an order of assessment shall be furnished to the assessee free of charge along with notice of demand in Form X-E.

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