Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(b) in Bihar Urban Local Body (Community Participation) Rules, 2013 (b)determine the number of areas in each ward where Area Sabha are to be constituted and the persons who shall be members of an Area Sabha.
