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State of Bihar - Section

Section 3 in Bihar Urban Local Body (Community Participation) Rules, 2013

3. Determination of Areas.

- The State Government shall by order,
(a)determine that municipalities with population of one Lakh fifty thousand and above shall have Area Sabha in each Ward;
(b)determine the number of areas in each ward where Area Sabha are to be constituted and the persons who shall be members of an Area Sabha.