Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(18)] [Section 35] [Entire Act] State of Manipur - Subsection Section 35(18)(g) in The Manipur Panchayati Raj Act, 1994 (g)regulation of curing, tanning and dyeing of skins and hides; and