Section 35(18) in The Manipur Panchayati Raj Act, 1994
(18)Public health and family welfare:-(a)implementation of family welfare programmes;(b)prevention and remedial measures against epidemics;(c)regulation of sale of meat, fish and other perishable food articles;(d)participation in programmes of human and animal vaccination;(e)regulation of eating and entertainment establishments;(f)destruction of stray dogs;(g)regulation of curing, tanning and dyeing of skins and hides; and(h)regulation of offensive and dangerous trades.
