Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 3 in The Bengal Court Of Wards (Amendment) Act, 1941

3. Repeal of section 56. -

Repealed by W.B. Act 7 of 1948.