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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1) in Jammu and Kashmir Wakafs Act, 2001

(1)Subject to other provisions of the Act, the following shall be the officers of the Council, namely
(i)The Chairperson ;
(ii)The Secretary of the Council ;
(iii)such other officers as may be declared by the Regulations to be the officers of the Council.