Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(n) in The General Rules (Criminal), 1977

(n)"words and expressions" relating to any electronic genre, used and not defined in these rules but defined in the Information Technology Act, 2000 (Act 21 of 2000) shall have the same meaning respectively assigned to them in the said Act;