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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Western Orissa Development Council Act, 2000

(2)Subject to the rules, the Chief Executive Officer shall exercise such other powers, perform such other functions and discharge such, other duties as the Council may, by general or special resolution, decide from time to time.