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State of Odisha - Section

Section 9 in The Western Orissa Development Council Act, 2000

9. Duties and powers of Chief Executive Officer.

(1)The Chief Executive Officer shall be responsible for the maintenance of the records of the Council and shall exercise administrative supervision and control over all officers and employees of the Council including those whose services may be placed at the disposal of the Council by the Government.
(2)Subject to the rules, the Chief Executive Officer shall exercise such other powers, perform such other functions and discharge such, other duties as the Council may, by general or special resolution, decide from time to time.