Bombay High Court
Bakul Maganlal Vyas And 2 Ors vs Babubhai (Alias Harsukhalal) Govindji ... on 22 November, 2018
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 1821 OF 2004
1. Bakul Maganlal Vyas & 2 Ors. ....Petitioner
V/S
1. Shri Babubhai (alias Harsukhlal) Govindji ....Respondent
Trived,ideleted WITH NOTICE OF MOTION (SUITS) NO. 1113 OF 2018 In SUITS 1821 OF 2004 Bakul Maganlal Yyas And 2 Ors. ....Petitioner V/S Babubhai (@ Harsukhlal) Govindji Trivedi And ....Respondent 5 Ors.
WITH NOTICE OF MOTION (SUITS) NO. 1344 OF 2018 In SUITS 1821 OF 2004 Bakul Maganlal Vyas And 2 Ors ....Petitioner V/S Babubhai (alias Harsukhalal) Govindji Trivedi ....Respondent (deleted) And 5 Ors Mr Shardul Singh i/b LJ Law Plaintiffs For Petitioner An Advocate i/b Reena Salunkhe for Def. No 3.
CORAM : G.S. PATEL, J
DATE : 22nd November, 2018
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P.C. :
At the request of learned advocate for the respondent, Stand over to 05/12/2018 for issues.
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