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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Haryana - Subsection

Section 115(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(3)The walls of every absorption pit shall be at least 9 feet above ground level so as to exclude effectually the entry of storm water or irrigation water into the absorption pit.