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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(3)(b) in The West Bengal University of Health Sciences Act, 2002

(b)one teacher, having not less than ten years teaching experience from amongst affiliated college teachers in the subject, who is not Head of the Department in the University or affiliated college or principal;