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State of Jammu-Kashmir - Section

Section 108F in Jammu and Kashmir Panchayati Raj Rules, 1996

108F. Notification of Elections for the District Development Council.

(1)The Government shall, by one or more notifications in the Official Gazette on such date or dates as may be determined in consultation with Election Authority call upon the constituencies of the District Development Council to elect its members.
(2)The election of the elected members of the District Development Council shall be by secret ballot.