Himachal Pradesh High Court
Anu Bala vs . Ashok Kumar & Anr. on 11 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anu Bala Vs. Ashok Kumar & Anr.
.
Cr.MMO No. 650 of 2019 11.04.2022 Present: None for the petitioner.
Mr. Hemant Vaid, Ms. Ramita Rahi, Additional Advocates General, with Ms. Divya Sood, Deputy Advocate General, for the respondents- State.
None has put in appearance on behalf of the petitioner. In the interest of justice, list after four weeks before appropriate Bench.
(Ajay Mohan Goel) Judge 11th April, 2022 (rishi) ::: Downloaded on - 12/04/2022 20:10:47 :::CIS