Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Haryana - Subsection Section 47(a) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (a)Poppy straw may be imported, exported or transported by the Government Officers acting in regard to such transport in the performance of his official duties.
