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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(2) in Sikkim Urban and Regional Planning and Development Act, 1998

(2)The Chairperson or in his absence the Vice-Chairperson or in the absence of both, any member chosen by the members present from amongst themselves shall preside at a meeting of the Board.