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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Haryana - Subsection

Section 2A(1) in The Punjab Labour Welfare Fund Act, 1965

(1)In the application of the provisions of this Act to the Union territory of Chandigarh, any references therein to the State or State Government shall be construed as a reference to the Administrator of the Union territory of Chandigarh.