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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(1)From a place within the State to a place outside the State only that much journey as is between the last railway station within the State and the destination outside the State.