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State of Uttar Pradesh - Section

Section 5 in The U.P. Sheera Niyantran Adhiniyam, 1964

5. Preservation of molasses.

- Every occupier of a sugar factory shall provide-
(a)covered accommodation within the premises of the factory for the sale and preservation of molasses produced in the factory;
(b)adequate safeguards against leakage, seepage, overflow or any other accident likely to damage the quality of molasses stored in the factory;
(c)adequate arrangements to adequate the mixing up of water with molasses or of old deteriorated molasses with fresh molasses; and
(d)adequate facilities for handling of molasses, including taking out of samples and pumping and loading of molasses into tank wagons, tank lorries and other containers.