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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(b) in The U.P. Sheera Niyantran Adhiniyam, 1964

(b)adequate safeguards against leakage, seepage, overflow or any other accident likely to damage the quality of molasses stored in the factory;