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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in West Bengal Electrical Licensing Rules, 2017

(1)Every candidate, for admission to examination for Workman's Permit (W.P.) or Supervisor Certificate of Competency (S.C.C.), shall make an application in Form A and shall forward the application duly filled in/on-line ( wherever applicable) to the Secretary within ten working days after making payment of fees as prescribed in Annexure-IV through GRIPS (Government Receipt Portal System), Collection under the Indian Electricity Rules and Electrical Inspection of Cinemas/Collection under the Central Electricity Authority, CEA (Measures relating to Safety and Electric Supply), Regulations 2010 alongwith Head of Account 0043-00-103-001 -16.