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[Cites 0, Cited by 0] [Section 351] [Entire Act]

State of Uttar Pradesh - Subsection

Section 351(3) in Rules under the United Provinces Excise Act, 1910

(3)The Collector may sanction the opening of tari shops at sunrise in districts in which the consumption of fresh tari is permitted, provided that no other excisable article but tari is sold in shops.