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State of Uttar Pradesh - Section
Section 351 in Rules under the United Provinces Excise Act, 1910
351. Opening and closing hours for shops other than foreign liquor.
- Every licensee for the retail sale of excisable articles except foreign liquor shall observe the following working hours and shall not keep his shop open outside these hours :| Opening | Closing | ||||
| A.M. | P.M. | ||||
| (1) | In Municipal areas | } | |||
| (2) | In Notified areas | ||||
| (3) | In Act II of 1914Towns | ... | 10.00 | 10.00 | |
| (4) | In Cantonment | ||||
| In areas other than the above | ... | 10.00 | 9.00 |