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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(1)This section describes general Principles of Scheduling and Despatch. The basic idea behind Scheduling is to match the Supply and Demand on a day- ahead basis. This section shall be read in conjunction with the Indian Electricity Grid Code, Madhya Pradesh Electricity Grid Code and Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2012 as amended from time to time.General Principles: Scheduling