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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(8) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(8)Appeal not be addressed to Director or the State Government - Appeals shall not be addressed to the Ministers or Officers of the State Government or to the Directors of the Board personally, and any such action shall be deemed a breach of discipline.