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State of Gujarat - Section

Section 125 in Gujarat High Court Rules, 1993

125. Daily Board.

- (i) From the Warned List, a Daily Board for which Division Court in the sitting list for the term, shall be prepared in accordance with the class or sub-class of work assigned to the Division Court in the sitting list.
(ii)Matters shall be placed on daily board strictly according to the sequence of serial numbers of the matters.
(iii)The daily board shall be notified on the notice board, on the working day previous to the day for which the daily board is notified.