Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Gujarat - Subsection Section 125(iii) in Gujarat High Court Rules, 1993 (iii)The daily board shall be notified on the notice board, on the working day previous to the day for which the daily board is notified.
