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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(11) in Tamil Nadu Town and Country Planning Act, 1971

(11)in section 26, -
(a)for the marginal heading, the following marginal heading shall be substituted, namely:-
"Notice of the preparation of the master plan, the new town development plan or the detailed development plan.";
(b)for the expression "appropriate planning authority" wherever it occurs, the expression "Metropolitan Development Authority" shall be substituted;
(c)for the expression "the regional plan, the master plan or the new town development plan". in both the places where it occurs, the expression "the master plan, the new town development plan or the detailed development plan" shall be submitted;