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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(3)(b) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(b)School Management Committee(Under RMSA):- Higher Secondary level(Class-IX-X) already constituted under RMSA.