(2)The competent person for well perforation shall -(a)be responsible for the compliance by his assistants, if any, of such provisions and of any direction with a view to safety, which may be given to them by a superior official;(b)not hand over any explosive to any unauthorised person;(c)be present when shot is being charged and shall himself fire the shot; and(d)be responsible when a shot has misfired to see that the gun is safely disarmed.
