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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(a) in The Oil Mines Regulations, 2017

(a)be responsible for the compliance by his assistants, if any, of such provisions and of any direction with a view to safety, which may be given to them by a superior official;