Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 28 in The U.P. Sheera Niyantran Niyamavali, 1974 28. Applicability of Rule 8 to distilleries [Section 22]. - The provisions of Rule 8 mutatis mutandis apply to all the distilleries.
