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[Cites 0, Cited by 0] [Section 222(2)] [Section 222] [Entire Act]

State of Uttar Pradesh - Subsection

Section 222(2)(f) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(f)health education including advisory services on family planning, personal hygiene, environmental sanitation and safety;