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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(2)The following shall form part of, or be paid into, the fund of the Council ;-
(a)any contribution or grant by Central or State Government;
(b)income of the Council from all sources including income from fees and fines;
(c)trust, donations, endowment and other grants, if any;
(d)all other sums received by the Council.