Section 35 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000
35. Fund of Council.
(1)The Council shall establish a fund to be called the fund of the Council.(2)The following shall form part of, or be paid into, the fund of the Council ;-(a)any contribution or grant by Central or State Government;(b)income of the Council from all sources including income from fees and fines;(c)trust, donations, endowment and other grants, if any;(d)all other sums received by the Council.
