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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(3) in Bihar State Regulation of Cold Storages Act, 1992

(3)The Licensing Officer shall, while granting the licence under sub-section (1) have regard to-
(a)the number of cold storage operating in the area in which the cold storage is sought to be constructed;
(b)the availability of agricultural produce in such area;
(c)any other matter which may be prescribed.