Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(3)(a) in Bihar State Regulation of Cold Storages Act, 1992 (a)the number of cold storage operating in the area in which the cold storage is sought to be constructed;