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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 54(2) in Arunachal Pradesh Municipal Election Rules, 2011

(2)In case of turn up of large number of voters, presiding officer shall issue slips to all the voters under his signature beginning from the last man standing in queue and shall be allowed to cast vote to all those whom the slips have been issued.