Madhya Pradesh High Court
Vijay Kumar Patwa vs Ramesh Chand Jain on 26 February, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 The High Court Of Madhya Pradesh MP No. 3917 of 2021 (VIJAY KUMAR PATWA Vs RAMESH CHAND JAIN) Gwalior, Dated : 26-02-2022 Shri Vijay Kumar Jha, learned counsel for the petitioner.
As requested by counsel for the petitioner, list the case in next week.
(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2022.02.26 19:28:09 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' +05'30'