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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The levers or slide or push-buttons of signals and points governing movement of electric rolling stock shall be suitably protected and if the points and signals are locally operated they shall be clamped and pad locked in their normal position and keys shall be kept with the station controller or depot controller as the case may be,