Himachal Pradesh High Court
Vipin Khanna vs . State Of H.P & Anr. on 11 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
.
Vipin Khanna vs. State of H.P & anr.
Cr. Revision No.339/2018 Ad 11.5.2022 Present: Mr. Dhananjay Sharma, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Addl. Advocate General and Mr. Bhupinder Singh Thakur, Dy. Advocate General, for the respondent-State.
Mr. Nimish Gupta, Advocate, for respondents No.2 to 10. As prayed for, list on 19th May, 2022.
( Chander Bhusan Barowalia ) Judge 11th May, 2022 (CS) ::: Downloaded on - 11/05/2022 20:12:18 :::CIS