Bombay High Court
V.Jamnadas And Co vs The Board Of Trustees Of The Port Of ... on 19 January, 2023
Bench: G.S. Patel, S. G. Dige
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3143 OF 2022
Arsheesh Jamshed Wadia And Anr ....PETITIONER
V/S
The Board Of Mumbai Port Authority And 2 Ors
....RESPONDENT
WITH WRIT PETITION LODGING NO. 8869 OF 2022 Mahim Reti Bunder Tenants Association And ....PETITIONER Anr V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors WITH WRIT PETITION LODGING NO. 9796 OF 2022 Anandji Haridas And Co. Pvt. Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 13252 OF 2022 Baltic Trading Company Pvt Ltd ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH Page 1/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: WRIT PETITION LODGING NO. 8825 OF 2022 The Ocean View Co-operative Housing Society....PETITIONER Limited V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 143 OF 2023 Balmer Lawrie And Co.ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 3256 OF 2022 Bhupinder Singh Anand ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 3359 OF 2022 Khandelwal Brothers Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 3363 OF 2022 Page 2/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: Harsh H. Jain ....PETITIONER V/S The Board Of Mumbai Port Authority, ....RESPONDENT WITH WRIT PETITION NO. 3530 OF 2022 Indian Vegetable Products Private Ltd., Now ....PETITIONER Known As Ivp Limted V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 3558 OF 2022 Noble Fisheries Pvt. Ltd. ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Others WITH WRIT PETITION LODGING NO. 5398 OF 2022 Aditya B. Somaiya And 3 Ors. ....PETITIONER V/S The Board Of Mumbai Port Authority And 2 ....RESPONDENT Ors.
WITH WRIT PETITION LODGING NO. 7714 OF 2022 Kamalbir Singh And Anr ....PETITIONER V/S The Board Of Mumbai Port Authority And 3 Page 3/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: Ors WITH WRIT PETITION NO. 3625 OF 2022 The Hyder-e-ally Manufacturing And Pressing ....PETITIONER Factory Pvt. Ltd.
V/S The Board Of The Mumbai Port Authority And....RESPONDENT 2 Ors WITH WRIT PETITION NO. 6 OF 2023 Mukesh Gokal And Anr ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 11865 OF 2022 The Grain Rice Oilseeds Merchants Association....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 9293 OF 2022 Shamji Manji Patel And 6 Ors. ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors.
....RESPONDENT Page 4/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: WITH WRIT PETITION LODGING NO. 9426 OF 2022 Sunil Hasmukhlal Parikh ....PETITIONER V/S The Board Of Trustees Of The Port Of Mumbai ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 214 OF 2023 Uni Tex Products Private Limited ....PETITIONER V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 20939 OF 2022 Lubricants And Allied Products Manufacturing ....PETITIONER Co.pvt Ltd V/S The Board Of The Mumbai Fort Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 1016 OF 2022 V.jamnadas And Co ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION LODGING NO. 18687 OF 2022 Page 5/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: The Treasurer Of Charitable Endowments For ....PETITIONER India V/S The Board Of The Mumbai Port Authority And....RESPONDENT 2 Ors.
WITH WRIT PETITION LODGING NO. 15210 OF 2022 Soli Shapurji Ragi And Anr ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION LODGING NO. 24967 OF 2022 Cotton Association Of India ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 42 OF 2023 Tarachand Bhojraj Vazirani And Anr ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors WITH WRIT PETITION NO. 135 OF 2023 The Darukhana Iron Steel And Scrap Merchants....PETITIONER Association Page 6/7 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:32:35 ::: V/S The Board Of Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 22062 OF 2022 D. Abraham And Sons Pvt Ltd ....PETITIONER V/S The Board Of The Mumbai Port Authority And ....RESPONDENT 2 Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 19th January, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 09-02-2023 for Admission.
Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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