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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Panchayat Samiti Election Rules, 1991

(1)The polling station for a Ward of a Grama Sasan within the Samiti Constituency shall be located within the area of that Ward :Provided that the Election Officer may, if necessary, have a single polling station for the more than one ward.