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State of Odisha - Section

Section 12 in The Orissa Panchayat Samiti Election Rules, 1991

12. Location of Polling Station.

(1)The polling station for a Ward of a Grama Sasan within the Samiti Constituency shall be located within the area of that Ward :Provided that the Election Officer may, if necessary, have a single polling station for the more than one ward.
(2)Inside the polling station, there shall be an enclosed space which shall be used by voters for making the ballot papers secretly.