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[Cites 0, Cited by 0] [Section 32] [Entire Act]

UT Chandigarh - Subsection

Section 32(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)The Director shall, in filling vacancies in posts and services, either by direct recruitment or by promotion, under the Institute, make such reservations, in favour of candidates belonging to the Scheduled Castes and Scheduled Tribes, as may be made by Central Government from time to time in filling vacancies in posts and services under the Central Government.